April 23, 2024, | New Delhi: Shardul Amarchand Mangaldas & Co. is pleased to announce the appointment of Rohit Tiwari as a Partner in the Capital Markets Practice. He will be based out of the Firm’s Mumbai office and will be advising clients on various aspects of capital markets transactions.

Rohit has over a decade of experience and specializes in securities law representing and advising clients across a wide range of sectors on public offerings of securities, including REITs, InvITs, IPOs, institutional placements, and bond issuances. He has also been a regular contributor to internal and external publications on securities laws, private equity, corporate governance, and investment trusts.

Prior to joining SAM & Co., Rohit was a Partner with Cyril Amarchand Mangaldas & Co. for close to 10 years and with the capital markets team at Trilegal for a year.

He holds a Bachelor of Science and Bachelor of Legislative Law degree from Gujarat National Law University.

On Rohit’s joining, Managing Partner, Pallavi Shroff said, “We are excited to onboard Rohit as a Partner in our firm. With his exceptional skills and proven track record that aligns seamlessly with our commitment to excellence, we aim to achieve newer heights. We extend our warm wishes for his continued success in this new role.”

Akshay Chudasama, Managing Partner, acknowledges Rohit’s expertise in capital markets will help the firm in strengthening the practice in the firm. “We are thrilled to welcome him as a Partner to our firm. Rohit's remarkable skills and established track record perfectly resonate with our dedication to client satisfaction,” he said. 

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